Citation : 2023 Latest Caselaw 13237 MP
Judgement Date : 14 August, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 11306 of 2023
(SHAMBHUDAYAL GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 14-08-2023
Shri Yash Sharma - Advocate for the petitioner.
Ms. Padamshri Agarwal - Panel Lawyer for the respondents/State.
After arguing for a while, learned counsel for the petitioner sought time to address on the question of maintainability of the writ petition while referring the judgments passed by the Apex Court from time to time including the judgment in the case of Ajay Hasiya Vs. Khalid Mujib reported in AIR 1981 SC 487
uptil St. Marys Education Society and another Vs. Rajendra Prasad Bhargawa and others reported in (2023) 4 SCC 498.
Time granted.
List this case after two weeks.
(ANAND PATHAK) JUDGE
Rashid
Signature Not Verified Signed by: RASHID KHAN Signing time: 14-08-2023 07:39:53 PM
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