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Smt. Maya Gupta vs The Chief Municipality Officer
2023 Latest Caselaw 13068 MP

Citation : 2023 Latest Caselaw 13068 MP
Judgement Date : 10 August, 2023

Madhya Pradesh High Court
Smt. Maya Gupta vs The Chief Municipality Officer on 10 August, 2023
Author: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4447 of 2023 (SMT. MAYA GUPTA Vs THE CHIEF MUNICIPALITY OFFICER)

Dated : 10-08-2023 Shri Dinesh Tripathi - Advocate for the petitioner.

Shri Tripathi, learned counsel prays for and is granted seven days time to argue the matter armed by the judgments mentioned by learned Collector in the impugned order dated 13.2.2023 (Annexure P/1).

List in the next week.

(SUJOY PAUL) JUDGE

PK

Signature Not Verified Signed by: PARITOSH KUMAR Signing time: 8/11/2023 10:58:08 AM

 
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