Neha Sahu vs Shyam Kumar Sahu
2023 Latest Caselaw 12910 MP

                                                             1
                           IN     THE       HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                    BEFORE
                                   HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                                ON THE 9 th OF AUGUST, 2023
                                             MISC. CIVIL CASE No. 408 of 2023

                          BETWEEN:-
                          NEHA SAHU W/O SHRI SHYAM KUMAR SAHU D/O
                          PREMCHAND GOLHANI R/O VILLAGE GWARITOLA
                          ISHWARPUR POST AND P.S AND TEHSIL GHANSORE,
                          DISTRICT SEONI (MADHYA PRADESH)

                                                                                           .....APPLICANT
                          (BY SMT. RADHA SAHU - ADVOCATE)

                          AND
                          SHYAM KUMAR SAHU S/O SHRI RAMDAYAL SAHU,
                          AGED ABOUT 34 YEARS, R/O VILAGE PONAR P.S AND
                          TEHSIL  AMARWADA      DISTRICT   CHHINDWARA
                          (MADHYA PRADESH)

                                                                                         .....RESPONDENT
                          (BY SHRI DEEPAK SAHU - ADVOCATE)

                                This application coming on for admission this day, the court passed the
                          following:
                                                               ORDER

At the outset learned counsel for the respondent submits that the civil suit HM No.18/2020 has already been decided on 08.07.2023 by District Judge, Amarwada District Chhindwara.

Learned counsel for the applicant is not in a position to rebut the aforesaid fact in the light of copy of judgment placed by learned counsel for the respondent on record of this Court.

In view of the aforesaid, this MCC deserves to be and is hereby dismissed as rendered infructuous. Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 8/11/2023 1:19:02 PM

Interim application(s), if any, shall stand dismissed.

(DWARKA DHISH BANSAL) JUDGE pb

Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 8/11/2023 1:19:02 PM