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Mohd. Rashid Khan vs Smt. Kamruljahan
2023 Latest Caselaw 12853 MP

Citation : 2023 Latest Caselaw 12853 MP
Judgement Date : 8 August, 2023

Madhya Pradesh High Court
Mohd. Rashid Khan vs Smt. Kamruljahan on 8 August, 2023
Author: Dwarka Dhish Bansal
                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      FA No. 1606 of 2023
                                   (MOHD. RASHID KHAN AND OTHERS Vs SMT. KAMRULJAHAN AND OTHERS)

                         Dated : 08-08-2023
                               None for the appellants.

                               Perused the judgment and decree.
                               The appeal being arguable, is admitted for final hearing.
                               Is s ue notice of final hearing and on I.A. No.10506/2023 to the
                         respondents on payment of process fee within seven working days, failing

which, the appeal shall stand dismissed without further reference to the Court.

In the meantime, record of the Court below be also requisitioned. If appeal survives, list for further consideration of I.A. No.10506/2023 after service of notice on the respondents.

(DWARKA DHISH BANSAL) JUDGE

RS

Signature Not Verified Signed by: RASHMI RONALD VICTOR Signing time: 8/9/2023 12:12:48 PM

 
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