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Vidyut Pensioners Hit Rakshak ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 12829 MP

Citation : 2023 Latest Caselaw 12829 MP
Judgement Date : 8 August, 2023

Madhya Pradesh High Court
Vidyut Pensioners Hit Rakshak ... vs The State Of Madhya Pradesh on 8 August, 2023
Author: Chief Justice
                                                     1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 8 th OF AUGUST, 2023
                                         WRIT PETITION No. 19245 of 2023

                         BETWEEN:-
                         1.    VIDYUT PENSIONERS HIT RAKSHAK SANGH THR
                               STATE PRESIDENT SHRI ASHOK KUMAR GUPTA
                               S/O LATE SHRI BHADRI PRASAD GUPTA, AGED
                               ABOUT     66   YEARS, OCCUPATION:   STATE
                               PRESIDENT VIDYUT PENSIONERS HIT R/O HOUSE
                               NO C 20 VARDHMAN GREEN PARK COLONY 80
                               FEET ROAD ASHOKA GARDEN (MADHYA
                               PRADESH)

                         2.    LOKESH KUMAR S/O SHRI BHAGIRATH, AGED
                               ABOUT    65 YEARS, OCCUPATION: RETIRED
                               GOVERNMENT EMPLOYEE R/O FLAT NO.302,
                               LILLY APARTMENT, VARDHMAN GREEN PARK
                               COLONY, 80 FT. ROAD, ASHOKA GARDEN,
                               BHOPAL (MADHYA PRADESH)

                                                                           .....PETITIONERS
                         (BY SHRI AKASH CHOUDHARY - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THR
                               PRINCIPAL SECRETARY VALLABH BHAWAN
                               BHOPAL (MADHYA PRADESH)

                         2.    MADHYA PRADESH POWER MANAGEMENT
                               COMPANY LTD. THROUGH ITS MANAGING
                               D I R E C T O R SHAKTI BHAWAN, JABALPUR
                               (MADHYA PRADESH)

                         3.    MADHYA PRADESH POWER MANAGEMENT
                               COMPANY LTD. THROUGH ITS MANAGING
                               D I R E C T O R SHAKTI BHAWAN, JABALPUR
                               (MADHYA PRADESH)
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/9/2023
12:50:44 PM
                                                           2
                         4.    MADHYA PRADESH POWER MANAGEMENT
                               COMPANY LTD. THROUGH ITS MANAGING
                               D I R E C T O R SHAKTI BHAWAN, JABALPUR
                               (MADHYA PRADESH)

                         5.    MADHYA PRADESH PURV KSHETRA VIDYUT
                               VITRAN   COMPANY LTD.     THROUGH  ITS
                               MANAGING     DIRECTOR SHAKTI   BHAWAN,
                               JABALPUR (MADHYA PRADESH)

                         6.    MADHYA PRADESH PASCHIM KSHETRA VIDYUT
                               VITRAN   COMPANY LTD.   THROUGH    ITS
                               MANAGING DIRECTOR GPH GROUND, DISTRICT
                               INDORE (MADHYA PRADESH)

                         7.    MADHYA PRADESH MADHYA KSHETRA VIDYUT
                               VITRAN  COMPANY LTD.     THROUGH    ITS
                               MANAGING     DIRECTOR NISHTHA PARISAR,
                               GOVINDPURA, BHOPAL (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                         (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.





                              (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                CHIEF JUSTICE                                          JUDGE
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/9/2023
12:50:44 PM

                         MSP




Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/9/2023
12:50:44 PM
 

 
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