Avnesh Kumar Shrivastava vs The State Of Madhya Pradesh
2023 Latest Caselaw 12827 MP

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                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 8 th OF AUGUST, 2023
                                           WRIT PETITION No. 19236 of 2023

                         BETWEEN:-
                         AVNESH KUMAR SHRIVASTAVA S/O LATE SHRI RAM
                         VINOD SHRIVASRAVA, AGED ABOUT 65 YEARS,
                         OCCUPATION: RETIRED SUB ENGINEER R/O MEERA
                         SADAN SWARNKAR COLONY DISTRICT VIDISHA
                         (MADHYA PRADESH)

                                                                             .....PETITIONER
                         (BY SHRI ANSHUL TIWARI - ADVOCATE )

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH
                               PRINCIPAL SECRETARY DEPARTMENT OF
                               FINANCE BHOPAL (MADHYA PRADESH)

                         2.    STATE OF MADHYA PRADESH THROUGH ITS
                               PRINCIPAL  SECRETARY    PUBLIC HEALTH
                               ENGINEERING DEPARTMENT VALLABH BHAWAN
                               BHOPAL (MADHYA PRADESH)

                         3.    STATE OF MADHYA PRADESH THROUGH ITS
                               PRINCIPALSECRETARY   PUBLIC    HEALTH
                               ENGINEERING DEPARTMENT VALLABH BHAWAN
                               BHOPAL (MADHYA PRADESH)

                         4.    ENGINEER    IN    CHIEF PUBLIC  HEALTH
                               ENGINEERING DEPARTMENT BHOPAL (MADHYA
                               PRADESH)

                         5.    CHIEF ENGINEER PUBLIC HEALTH ENGINEERING
                               DEPARTMENT BHOPAL (MADHYA PRADESH)

                         6.    EXECUTIVE       ENGINEER PUBLIC   HEALTH
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/9/2023
12:50:44 PM
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                                ENGINEERING DEPARTMENT RAISEN DISTRICT
                                RAISEN (MADHYA PRADESH)

                         7.     DISTRICT PENSION OFFICER RAISEN DISTRICT
                                RAISEN (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                         (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                         MSP




Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/9/2023
12:50:44 PM