Ramkumar Charmakar vs The State Of Madhya Pradesh
2023 Latest Caselaw 12721 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 620 of 2017 (RAMKUMAR CHARMAKAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 07-08-2023 Shri S.K. Singh - Advocate for the petitioner.

Shri Manu V. John - Panel Lawyer for the State.

Learned counsel for the petitioner prays for time to prepare the matter thoroughly and argue the matter armed with relevant judgments.

Prayer is allowed.

List in the next week.

(SUJOY PAUL) JUDGE

rj

Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 8/8/2023 5:40:39 PM