Smt. Anubha Gupta vs The Union Of India
2023 Latest Caselaw 12720 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       WP No. 27619 of 2022
                                           (SMT. ANUBHA GUPTA Vs THE UNION OF INDIA AND OTHERS)

                         Dated : 07-08-2023
                                 Shri Praveen Dubey - Advocate for the petitioner.

                                 Shri Amalpushp Shroti - Government Advocate for the respondent

No.2.

As jointly agreed by the parties, awaiting the decision of certain similar petitions, which are reserved for judgment by Coordinate Bench.

List this matter in the first week of September, 2023. I.R. shall remain in operation till the next date of hearing. The liberty is reserved to the parties to mention the matter for out of turn hearing, if in the meantime, Coordinate Bench pronounces its judgment.

SUJOY PAUL) JUDGE

HK

Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 8/8/2023 5:52:18 PM