Madhya Pradesh High Court
Kanhaiyalal S/O Shri Vardiram Ji ... vs Ramkanyabai on 7 August, 2023
Author: Hirdesh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE HIRDESH
ON THE 7 th OF AUGUST, 2023
MISC. PETITION No. 4137 of 2021
BETWEEN:-
1. KANHAIYALAL S/O SHRI VARDIRAM JI DHAKAD
DECEASED THROUGH LRS. DHULIBAI W/O
KANHAIYALAL, AGED ABOUT 80 YEARS,
OCCUPATION: HOUSE WIFE VILLAGE
BHATKHEDI, TESHIL KHACHROD DISTRICT
UJJAIN (MADHYA PRADESH)
2. KANHAIYALAL S/O SHRI VARDIRAM JI DHAKAD
DECEASED THROUGH LRS. SHIWRAM S/O
KANHAIYALAL, AGED ABOUT 60 YEARS,
OCCUPATION: AGRICULTURIST VILLAGE
KHATKHEDI, TEHSIL KHACHROD, DISTRICT
UJJAIN (MADHYA PRADESH)
3. KANHAIYALAL S/O SHRI VARDIRAM JI DHAKAD
DECEASED THROUGH LRS. DURGABAI W/O
RAMGOPAL, AGED ABOUT 62 YEARS,
OCCUPATION: HOUSEWIFE VILLAGE UPLAI,
TEHSIL JAORA, DISTRICT RATLAM (MADHYA
PRADESH)
4. KANHAIYALAL S/O SHRI VARDIRAM JI DHAKAD
DECEASED THROUGH LRS. KALABAI W/O
MOHANLAL, AGED ABOUT 52 YEARS,
OCCUPATION: HOUSEWIFE VILLAGE BADAYLA
CHORASI, TEHSIL JAORA, DISTRICT RATLAM
(MADHYA PRADESH)
5. KANHAIYALAL S/O SHRI VARDIRAM JI DHAKAD
DECEASED THROUGH LRS. LEELABAI W/O
OMPRAKASH, AGED ABOUT 48 YEARS,
OCCUPATION: HOUSEWIFE VILLAGE BANGROD,
TEHSIL RATLAM, DISTRICT RATLAM (MADHYA
PRADESH)
6. KANHAIYALAL S/O SHRI VARDIRAM JI DHAKAD
DECEASED THROUGH LRS. TAMUBAI @
MOHANBAI W/O MOHANLAL, AGED ABOUT 45
YE A R S , OCCUPATION: HOUSEWIFE VILLAGE
Signature Not Verified
Signed by: RASHMI
PRASHANT
Signing time: 08-08-2023
18:46:23
2
KANCHANKHEDI, TEHSIL JAORA, DISTRICT
RATLAM (MADHYA PRADESH)
7. ARJUN S/O SHRI SHIVRAM JI DHAKAD, AGED
ABOUT 22 YEARS, OCCUPATION: AGRICULTURIST
VILLAGE BHATKHEDI, TEHSIL KHACHROD,
DISTRICT UJJAIN (MADHYA PRADESH)
8. SANTOSH S/O SHRI SHIVRAM JI DHAKAD, AGED
ABOUT 20 YEARS, OCCUPATION: AGRICULTURIST
VILLAGE BHATKHEDI, TEHSIL KHACHROD,
DISTRICT UJJAIN (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI MANOJ KUMAR SAHANI - ADVOCATE FOR THE PETITIONERS)
AND
1. RAMKANYABAI W/O DURGALA JI PATIDAR D/O
NANURAM @ NANDRAM DHAKAD, AGED ABOUT
50 YEARS, OCCUPATION: AGRICULTURIST
VILLAGE BERACHHA, TEHSIL NAGDA (MADHYA
PRADESH)
2. MANGILAL S/O GHASI JI DHAKAD VAKTARIYA
VILLAGE BHATKHEDI, TEHSIL KHACHROD
(MADHYA PRADESH)
3. VISHNU S/O SITARAM JI DHAKAD SAGREETA
VILLAGE BHATKHEDI, TEHSIL KHACHROD
(MADHYA PRADESH)
4. OMPRAKASH S/O KESHURAM JI DHODHARIYA
VILLAGE BHATKHEDI, TEHSIL KHACHROD
(MADHYA PRADESH)
5. RAMESHWAR S/O NANURAM DHAKAD
S A G R E E TA VILLAGE BHATKHEDI, TEHSIL
KHACHROD (MADHYA PRADESH)
6. RAMCHANDRA S/O NIRBHAYRAM DHAKAD
S A G R E E TA VILLAGE BHATKHEDI, TEHSIL
KHACHROD (MADHYA PRADESH)
7. STATE OF M.P. THROUGH COLLECTOR UJJAIN
(MADHYA PRADESH)
8. MURTI SHRI RAMJANKI MANDIR @ RAMOLA
M A N D I R VILLAGE BHATKHEDI, TEHSIL
KHACHROD (MADHYA PRADESH)
Signature Not Verified
Signed by: RASHMI
PRASHANT
Signing time: 08-08-2023
18:46:23
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.....RESPONDENTS
This petition coming on for admission this day, th e court passed the
following:
ORDER
Learned counsel for the petitioners submits that the final judgment in the
matter has already been passed by the trial Court.
In view of the aforesaid, the petition has been rendered infructuous and is
accordingly dismissed as such.
(HIRDESH)
JUDGE
rashmi
Signature Not Verified
Signed by: RASHMI
PRASHANT
Signing time: 08-08-2023
18:46:23
