Premsingh vs Chhagan
2023 Latest Caselaw 12665 MP

                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                 AT INDORE
                                                      BEFORE
                                            HON'BLE SHRI JUSTICE HIRDESH
                                               ON THE 7 th OF AUGUST, 2023
                                             MISC. PETITION No. 4002 of 2021

                           BETWEEN:-
                           PREMSINGH S/O PHOOLSINGH, AGED ABOUT 65 YEARS,
                           OCCUPATION: LABOUR GRAM SITAPURI, TEHSIL
                           SEGAON, AT PRESENT-GRAM DHATURIYA (MADHYA
                           PRADESH)

                                                                                      .....PETITIONER
                           (BY SHRI NILESH MANORE - ADVOCATE FOR THE PETITIONER)

                           AND
                           1.    CHHAGAN S/O GANA TADVI GRAM SITAPURI,
                                 TEHSIL SEGAON (MADHYA PRADESH)

                           2.    MANGIBAI W/O LATE MANGILAL BHILALA
                                 GRAM KARODIA, TEHSIL SEGAON (MADHYA
                                 PRADESH)

                           3.    SHYAMLAL S/O MANGILAL GRAM KARODIA,
                                 TEHSIL SEGAON (MADHYA PRADESH)

                           4.    VIKRAM    S/O    MANGILAL   BHILAL GRAM
                                 KARODIA, TEHSIL SEGAON (MADHYA PRADESH)

                           5.    BALYA S/O DHANSING BHILALA GRAM AVALYA,
                                 TEHSIL BADWANI (MADHYA PRADESH)

                           6.    ASHOK S/O KISHAN BHILALA GRAM OJHAR
                                 TEHSL SENDHWA (MADHYA PRADESH)

                           7.    STATE OF   M.P.  THROUGH           COLLECTOR
                                 KHARGONE (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                           (BY SHRI JAY SHARMA ON BEHALF OF SHRI SANJAY KUMAR SHARMA -
                           ADVOCATE FOR THE RESPONDENTS)

Signature Not Verified
                                 This petition coming on for admission this day, th e court passed the
Signed by: RASHMI
PRASHANT
Signing time: 08-08-2023
18:27:36
                                                                 2

                           following:
                                                                 ORDER

Learned counsel for the parties submits that the final judgment in the matter has already been passed by the trial Court .

In view of the aforesaid, the petition has been rendered infructuous and is accordingly dismissed as such.

(HIRDESH) JUDGE rashmi

Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 08-08-2023 18:27:36