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Dharmendra Singh @ S.P. Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 12629 MP

Citation : 2023 Latest Caselaw 12629 MP
Judgement Date : 4 August, 2023

Madhya Pradesh High Court
Dharmendra Singh @ S.P. Singh vs The State Of Madhya Pradesh on 4 August, 2023
Author: Sujoy Paul
                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRA No. 3223 of 2021
                                       (DHARMENDRA SINGH @ S.P. SINGH Vs THE STATE OF MADHYA PRADESH)

                          Dated : 04-08-2023
                                   Shri Vivek Shukla - Advocate for the appellant.

                                   Shri Ajay Shukla - Government Advocate for the respondent-State of

M.P.

Learned counsel for the parties submit that Cr.A. No.3223 of 2021 is wrongly listed with this criminal appeal. The said criminal appeal is arising out

of a different crime number and different judgment.

T he Registry may verify and if aforesaid joint contention of learned counsel for the parties is found to be correct, delink Cr.A. No.3223 of 2021 and list it separately.



                                (SUJOY PAUL)                                (AMAR NATH (KESHARWANI))
                                   JUDGE                                             JUDGE

                          bks




Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 8/7/2023
3:53:20 PM
 

 
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