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Smt. Keerti Raghuwanshi D/O ... vs Abhishek Raghuwanshi
2023 Latest Caselaw 12348 MP

Citation : 2023 Latest Caselaw 12348 MP
Judgement Date : 2 August, 2023

Madhya Pradesh High Court
Smt. Keerti Raghuwanshi D/O ... vs Abhishek Raghuwanshi on 2 August, 2023
Author: Sujoy Paul
                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          FA No. 1645 of 2023
                               (SMT. KEERTI RAGHUWANSHI D/O JAGDISH RAGHUWANSHI Vs ABHISHEK RAGHUWANSHI)

                          Dated : 02-08-2023
                                    Shri G.P. Patel - Advocate for the appellant.

                                    Heard.
                                    Admit.
                                    Issue notice to the respondent on payment of process fees within seven

days failing which appeal shall stand dismissed without reference to the Court.

Record of the Court below be requisitioned.

He is also heard on IA No. 10988/2023 for grant of stay. Subject to hearing the other side, till next date of hearing, the effect and operation of impugned judgment dated 26.06.2023 passed in R.C.S.H.M. 18/2021 shall remain stayed.

CC as per rules.



                             (SUJOY PAUL)                                       (ACHAL KUMAR PALIWAL)
                                JUDGE                                                   JUDGE

                          sarathe




Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 8/3/2023
5:23:25 PM
 

 
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