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Dr. Hemlata Gupta vs The State Of Madhya Pradesh
2023 Latest Caselaw 12344 MP

Citation : 2023 Latest Caselaw 12344 MP
Judgement Date : 2 August, 2023

Madhya Pradesh High Court
Dr. Hemlata Gupta vs The State Of Madhya Pradesh on 2 August, 2023
Author: Gurpal Singh Ahluwalia
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 10752 of 2019
                                       (DR. HEMLATA GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 02-08-2023
                                   Mr. Rajendra Kumar Shrivastava with Mr. Nilesh Kotecha - Advocate

                           for petitioner.
                                   Mr. Mohan Sousarkar - Government Advocate for State.
                                   Mr. Swapnil Ganguly - Advocate for respondent no.3

Mr. D.P. Singh with Mr. Harsh Gupta - Advocate for intervenor.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

julie

Signature Not Verified Signed by: JULIE SINGH Signing time: 03-08-2023 18:27:24

 
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