Mubeen Khan vs Lekhram
2023 Latest Caselaw 12343 MP

                                                               1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                         FA No. 483 of 2023
                                                  (MUBEEN KHAN Vs LEKHRAM AND OTHERS)

                           Dated : 02-08-2023
                                 Ms. Manjula Verma - Advocate for appellant.

                                 Shri Akhilesh Choubey - Advocate for respondent Nos. 1 and 4.

None appears for respondent Nos. 2 and 3 in respect of service. Shri Shailendra Mishra - Advocate for respondent Nos. 5 and 6.

Learned counsel for the respondent Nos. 1 to 4 submits that before the

learned trial Court judgment i.e. 24-01-2023, respondent No. 3- Sewaram had died but, the plaintiff did not took any steps to bring on record this fact.

Learned counsel for the appellant seeks time to file appropriate application.

List after two weeks.

(AVANINDRA KUMAR SINGH) JUDGE

PG

Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 03-08-2023 13:38:20