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Dr. Sudama Prasad Upadhyay vs Ajay Kumar Yadav
2023 Latest Caselaw 12342 MP

Citation : 2023 Latest Caselaw 12342 MP
Judgement Date : 2 August, 2023

Madhya Pradesh High Court
Dr. Sudama Prasad Upadhyay vs Ajay Kumar Yadav on 2 August, 2023
Author: Avanindra Kumar Singh
                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       MA No. 3102 of 2012
                                       (DR. SUDAMA PRASAD UPADHYAY Vs AJAY KUMAR YADAV AND OTHERS)

                           Dated : 02-08-2023
                                Shri S. Gupta- Advocate for appellant.

                                None for respondents.

At the very outset, learned counsel for the appellant submits that MA No. 3105/12 is connected matter arising out of the same accident and same judgment.

Registry to verify and list accordingly. Let the case remain the list of final hearing cases. List next week.

(AVANINDRA KUMAR SINGH) JUDGE

PG

Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 03-08-2023 13:38:20

 
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