Ashok Singh Ranawat vs The State Of Madhya Pradesh
2023 Latest Caselaw 12340 MP

                                                              1
                            IN     THE       HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                     BEFORE
                                   HON'BLE SHRI JUSTICE SANJEEV S KALGAONKAR
                                                   ON THE 2 nd OF AUGUST, 2023
                                            MISC. CRIMINAL CASE No. 5289 of 2022

                           BETWEEN:-
                           ASHOK SINGH RANAWAT S/O LATE SHRI GYAN SINGH
                           RANAWAT, AGED ABOUT 56 YEARS, VILL. CHAUKI, PS
                           KELARAS, TEH. KAILARAS DISTT. MORENA, (MADHYA
                           PRADESH).

                                                                                           .....APPLICANT
                           (BY SHRI NAVNIDHI PARARYA - ADVOCATE)

                           AND
                           THE STATE OF MADHYA PRADESH THROUGH :                  PS
                           DEVGARH, MORENA (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI R.K.AWASTHI - LARNED PP)

                                 This application coming on for HEARING this day, th e court passed
                           the following:
                                                               ORDER

Learned counsel for the petitioner submits that the trial is over in the

matter and judgment has already been passed, therefore, this petition filed under Section 482 of Cr.P.C for quashing of the charge sheet and other consequential proceedings is rendered infructuous and it be dismissed as such.

Considering the fact as stated above, this petition is dismissed as having rendered infructuous.

(SANJEEV S KALGAONKAR) Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 03/08/2023 10:31:06 AM

JUDGE Rks

Signature Not Verified Signed by: RAM KUMAR SHARMA Signing time: 03/08/2023 10:31:06 AM