Smt. Dhannobai Mehra vs Medical Education Department
2023 Latest Caselaw 12268 MP

                                                     1
                              IN THE HIGH COURT OF MADHYA PRADESH
                                            AT INDORE
                                              WP No. 3753 of 2018
                          (SMT. DHANNOBAI MEHRA Vs MEDICAL EDUCATION DEPARTMENT AND OTHERS)

               Dated : 01-08-2023
                         Shri L.C. Patne, learned counsel for the petitioner.

                         Shri B. Gautam, Govt. Advocate for State.


                         As prayed, list in the week commencing 21.8.2023.
                         In the meanwhile, counsel for the respondents/State is directed to

examine the judgment on which reliance has been placed by the learned counsel

for the petitioner in the rejoinder.

(PRANAY VERMA) JUDGE

SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 8/2/2023 11:59:13 AM