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Saurabh Kumar vs Lakhan Lal
2023 Latest Caselaw 12218 MP

Citation : 2023 Latest Caselaw 12218 MP
Judgement Date : 1 August, 2023

Madhya Pradesh High Court
Saurabh Kumar vs Lakhan Lal on 1 August, 2023
Author: Vishal Dhagat
                                                       1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                            ON THE 1 st OF AUGUST, 2023
                                      MISC. CRIMINAL CASE No. 9004 of 2013

                         BETWEEN:-
                         1.    SAURABH KUMAR S/O SHRI RAMESH KUMAR
                               GURU, AGED ABOUT 23 YEARS, R/O JAWAHAR
                               WARD DEORI TEH. DEORI DISTT. SAGAR (M.P.)

                         2.    RAMESH KUMAR S/O JAMNA PRASAD GURU
                               JAWAHAR WARD DEORI, TEH. DEORI, DISTT.
                               SAGAR (M.P.)

                                                                             .....APPLICANT
                         (NONE )

                         AND
                         1.    LAKHAN LAL S/O LATE SHRI HAR PRASAD, AGED
                               ABOUT 48 YEARS, R/O GAURJHAMAR P.S.
                               GAURJHAMAR     TEH.DEORI   DISTT.  SAGAR
                               (MADHYA PRADESH)

                         2.    RAM DAS S/O BHAJAUNI KACHI PATEL , AGED
                               ABOUT 47 YEARS, OCCUPATION: AGRICULTURE
                               VILL. KAJAIRA, PS. DEORI, TEH. DEORI, SAGAR
                               (MADHYA PRADESH)

                         3.    BALRAM, AGED ABOUT 50 YEARS, OCCUPATION:
                               JOINT REGISTRAR REGISTRAR OFFICE DEORI,
                               DISTT. SAGAR. PRESENT POSTING, JABALPUR.
                               (MADHYA PRADESH)

                         4.    JAGDISH SINGH S/O LAXMAN LODHI , AGED
                               ABOUT 45 YEARS, VILL. KAJAIRA, PS. DEORI
                               TEH.DEORI DISTT. SAGAR (MADHYA PRADESH)

                         5.    BARELAL S/O SHRI BAKHTE , AGED ABOUT 45
                               Y E A R S , OCCUPATION: LABOUR  BAHAIRIA
                               RAMGARH,       PS.DEORI  SAGAR. (MADHYA
                               PRADESH)

                         6.    UMA   SHANKER,   AGED   ABOUT   52   YEARS,
Signature Not Verified
Signed by: MOHAMMED
MOHSIN QURESHI
Signing time: 8/3/2023
11:22:22 AM
                                                        2
                                  BELDHANA TEH. DEORI, DISTT. SAGAR, M.P.
                                  (MADHYA PRADESH)

                                                                                         .....RESPONDENTS
                         (NONE)

                                  This application coming on for admission this day, the court passed the
                         following:
                                                               ORDER

This petition has been filed under Section 482 of Cr.P.C. for setting aside order dated 04.05.2013 passed in Complaint Case No.341/2013.

As per report received from Dealing Assistant No.2, pending complaint case has been decided vide judgment dated 08.12.2022.

In view of the same, the petition is dismissed as having become infructuous.

(VISHAL DHAGAT) JUDGE mohsin

Signature Not Verified Signed by: MOHAMMED MOHSIN QURESHI Signing time: 8/3/2023 11:22:22 AM

 
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