Vandana Pandey vs The State Of Madhya Pradesh
2023 Latest Caselaw 7002 MP

Citation : 2023 Latest Caselaw 7002 MP
Judgement Date : 28 April, 2023

Madhya Pradesh High Court

Vandana Pandey vs The State Of Madhya Pradesh on 28 April, 2023

Author: Rajendra Kumar (Verma)

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      CRR No. 1180 of 2023
                                            (VANDANA PANDEY Vs THE STATE OF MADHYA PRADESH)

                          Dated : 28-04-2023
                                 Ms. Namrata K Agrawal - Advocate for petitioner.

                                 Shri Satyam K Agrawal - Advocate for respondent.

With the consent of both the parties, the matter is heard finally. Reserved for judgment.

(RAJENDRA KUMAR (VERMA)) JUDGE

DevS

Signature Not Verified Signed by: DEVESH K SHRIVASTAVA Signing time: 4/29/2023 12:18:23 PM

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