Ashok Ku.Rathore vs Shashikant Malviya
2023 Latest Caselaw 6829 MP

Citation : 2023 Latest Caselaw 6829 MP
Judgement Date : 26 April, 2023

Madhya Pradesh High Court

Ashok Ku.Rathore vs Shashikant Malviya on 26 April, 2023

Author: Gurpal Singh Ahluwalia

                                                           1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                     FA No. 716 of 2005
                                             (ASHOK KU.RATHORE Vs SHASHIKANT MALVIYA)

                          Dated : 26-04-2023
                               Shri Greeshm Jain - Advocate for the appellant.

                               Shri Ajay Ojha - Advocate for the respondent.

Arguments heard. Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 4/27/2023 12:37:15 PM

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