Citation : 2023 Latest Caselaw 6828 MP
Judgement Date : 26 April, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
AA No. 65 of 2022
(DR. BALWANT HARSHEY AND OTHERS Vs NATIONAL HOSPITAL (PARTNERSHIP FIRM) AND OTHERS)
Dated : 26-04-2023
Shri Arjun Bajpai - Advocate for the appellant.
Shri Yagvavalk Shukla - Advocate for respondents.
Learned counsel for the appellant prays for two weeks time to examine the recent judgment rendered by the Apex Court and argue the matter before the Court.
Prayer is allowed.
Registry is directed to call for the records of the case. If record of the case has already been called and same has not been received, then Registry is directed to issue reminder.
List the matter in the week commencing from 12.6.2023. It is made clear that no further adjournment shall be granted to the learned counsel for the parties on the next date of hearing.
(VISHAL DHAGAT) JUDGE
mms
Signature Not Verified Signed by: MONSI M SIMON Signing time: 4/27/2023 11:06:53 AM
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