Ram Shankar Vishwakarma vs Smt. Rani Vishwakarma
2023 Latest Caselaw 6821 MP

Citation : 2023 Latest Caselaw 6821 MP
Judgement Date : 26 April, 2023

Madhya Pradesh High Court

Ram Shankar Vishwakarma vs Smt. Rani Vishwakarma on 26 April, 2023

Author: Sujoy Paul

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       FA No. 1821 of 2022
                                    (RAM SHANKAR VISHWAKARMA Vs SMT. RANI VISHWAKARMA AND OTHERS)

                         Dated : 26-04-2023
                                 Shri Nitin Dubey - Advocate for the appellant.

                                 Shri D. N. Pandey - Advocate for respondents.

With the consent, finally heard. Reserved for judgment.


                            (SUJOY PAUL)                                (AMAR NATH (KESHARWANI))
                               JUDGE                                             JUDGE

                         manju

Signature Not Verified Signed by: MANJU Signing time:

4/28/2023 4:48:44 PM

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