Kuldeep @ Sourabh Lodhi vs The State Of M.P.
2023 Latest Caselaw 6733 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                       MCRC No. 17200 of 2023
                                           (KULDEEP @ SOURABH LODHI Vs THE STATE OF M.P. AND OTHERS)

                           Dated : 25-04-2023
                                    Shri B.S. Sahu - Advocate for the applicant.

                                    Shri C.M. Tiwari - Government Advocate for the respondent/State.

Learned counsel for the applicant prays for and is granted a day's time to prepare the case and bring judgments in support of his submissions.

List on 27.04.2023.

(ANAND PATHAK) JUDGE

Prachi

Signature Not Verified Signed by: PRACHI PANDEY Signing time: 4/26/2023 11:08:25 AM