Chhakodi vs Shivkaran Kurmi
2023 Latest Caselaw 6537 MP

                                                      1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                             ON THE 24 th OF APRIL, 2023
                                          WRIT PETITION No. 14888 of 2007

                           BETWEEN:-
                           1.

CHHAKODIVIDHYA KURMI VILL.BUDWA, TEH.RAIPUR KARCHULIYAN DIST.REWA (MADHYA PRADESH)

2. SHOBHANATHVIDHYA KURMI VILL.BUDWA TAH.

RAIPUR KARCHULIYAN DISTT.REWA (MADHYA PRADESH)

3. HARSHALVIDHYA KURMI VILL.BUDWA TAH.

RAIPUR KARCHULIYAN DISTT.REWA (MADHYA PRADESH)

4. NARVADADEVI KURMI VILL.BUDWA TAH.

RAIPUR KARCHULIYAN DISTT.REWA (MADHYA PRADESH)

5. SUDAMABAIJNATH KURMI VILL.BUDWA TAH.

RAIPUR KARCHULIYAN DISTT.REWA (MADHYA PRADESH)

6. TAI @ MITHILAMAHAVEER VILL.BUDWA TAH.

RAIPUR KARCHULIYAN DISTT.REWA (MADHYA PRADESH)

7. MUNNA @ RAMVIRANJAIN KURMI VILL.BURWA TAH. RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

8. RAGHUNATHSHUDARSAN KURMI VILL.BURWA TAH. RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

9. CHHOTEVASUDEO KURMI VILL.BURWA TAH.

RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

10. JUGULVASUDEO KURMI VILL.BURWA TAH.

RAIPUR KARCHULIYAN DISTT. REWS (MADHYA Signature Not Verified Signed by: MONSI M SIMON Signing time: 4/25/2023 2:09:19 PM

PRADESH)

11. BUDHSENSIVA KURMI VILL.BURWA TAH. RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

12. RAGHUVARSIVA KURMI VILL.BURWA TAH.

RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

13. GIRJASIVA KURMI VILL.BURWA TAH. RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

14. INDRADUTTSHOTKU KURMI VILL.BURWA TAH.

RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

15. RAMASHRAYLATE INDRADUTT VILL.BURWA TAH. RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

16. RAM PRAKASH PATELLATE INDRADUTT VILL.BURWA TAH. RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

17. RAMANUJ PRASADLATE SHIR INDRADUTT VILL.BURWA TAH. RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

18. RAMADHAR PRASADLATE INDRADUTT VILL.BURWA TAH. RAIPUR KARCHULIYAN DISTT. REWS (MADHYA PRADESH)

19. BRINDAWANCHHOTKU KURMI VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

20. SMT. KALAWATIBRINDAWAN VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

21. M U N D I L A L U VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

22. SMT. DUASIYAYAGYA NARAYAN VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

Signature Not Verified Signed by: MONSI M SIMON Signing time: 4/25/2023 2:09:19 PM

23. SMT.URMILASHIV MANGAL VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

24. RAM GAREEBLATE BRINDAWAN VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

25. NARENDRA KUMARLATE BRINDAWAN VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

26. BIRENDRA KUMARLATE BRINDWAN VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

27. BANARAS PRASADLATE BRINDAWAN VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

28. KASHI PRASADLATE BRINDAWAN VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

29. RAMAVATARDULARE KURMI VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

30. MATHURA (DEAD) THR. LRS. RAJBHAN PATEL S/O LATE MATHURA PD. PATEL, AGED ABOUT 60 Y E A R S , VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

31. VASHISTHA PATEL S/O MATHURA PD. PATEL, AGED ABOUT 58 YEARS, VILL. BAREHI TEH. RAIPURKARCHULIYAN DISTT. REWA (MADHYA PRADESH)

32. SHIVBHAN PATEL S/O MATHURA PD. PATEL, AGED ABOUT 54 YEARS, VILL. BAREHI TEH. RAIPURKARCHULIYAN DISTT. REWA (MADHYA PRADESH)

33. TEJBHAN PATEL S/O MATHURA PD. PATEL, AGED ABOUT 50 YEARS, VILL. BAREHI TEH. RAIPURKARCHULIYAN DISTT. REWA (MADHYA PRADESH)

34. RAJMANIDULARE KURMI VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA Signature Not Verified Signed by: MONSI M SIMON Signing time: 4/25/2023 2:09:19 PM

(MADHYA PRADESH)

35. DADAIGOKUL PRASAD VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

36. JANKIGOKUL PRASAD VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

37. SMT. JAYRAJUYA (LRS)LATE JANKI PRASAD VILL.BARARHI TAH.RAIPUR KARCHULIYAN DISTT. REWA (MADHYA PRADESH)

38. SMT. PREMWATIRAM NIDHI PATEL VILL.TAMRADESH TAH. GURH DISTT. REWA (MADHYA PRADESH)

39. SMT. SHYAMWATICHHOTE LAL PATEL VILL.TAMRADESH TAH. GURH DISTT. REWA (MADHYA PRADESH)

40. RAMKALI BUDHSEN PATEL VILL.RAMPURWA TAH.SIRMOUR DISTT. REWA (MADHYA PRADESH)

41. RAMESH PRASADLATE JANKI PRASAD V I LL. B A R H A D I TAH.RAIPUR KARCHULIYAN DISTT REWA (MADHYA PRADESH)

42. SURENDRA KUMARLATE JANKI PRASAD VILL.BARHADI TAH.RAIPUR KARCHULIYAN DISTT REWA (MADHYA PRADESH)

43. SMT. KUSUMWATIKESHRI PRASAD VILL.UCCHI TAH.MAUGANJ DISTT REWA (MADHYA PRADESH)

44. SMT. BUTNIHIRALAL VILL.BUDWA TAH.RAIPUR KARCHULIYAN DISTT REWA (MADHYA PRADESH)

45. R A M G U L A M S H I V N A T H VILL.BUDWA TAH.RAIPUR KARCHULIYAN DISTT REWA (MADHYA PRADESH)

46. HUBBLALSHIVNATH VILL.BUDWA TAH.RAIPUR KARCHULIYAN DISTT REWA (MADHYA PRADESH)

47. BHIMSENSHYAM SUNDAR KURMI VILL.BUDWA TAH.RAIPUR KARCHULIYAN DISTT REWA (MADHYA PRADESH)

Signature Not Verified Signed by: MONSI M SIMON Signing time: 4/25/2023 2:09:19 PM

48. SATYANARAYANSHYAM SUNDAR KURMI VILL.BUDWA TAH.RAIPUR KARCHULIYAN DISTT REWA (MADHYA PRADESH)

49. DWARIKA PRASDDSHYAM SUNDAR KURMI VILL.BUDWA TAH.RAIPUR KARCHULIYAN DISTT REWA (MADHYA PRADESH)

.....PETITIONER (BY SHRI K. K. GAUTAM, ADVOCATE)

AND

1. SHIVKARAN KURMIGANPATI KURMI VILL.BUDWA, TEH.RAIPUR KARCHULIYAN, DIST.REWA (MADHYA PRADESH)

2. SHIVCHARAN KURMIGANPATI KURMI VILL.BUDWA TAH. RAIPUR KARCHULIYA DISTT. REWA (MADHYA PRADESH)

3. CHOTELAL RAMESHWAR PRASAD KURMI VILL.BUDWA TAH. RAIPUR KARCHULIYA DISTT. REWA (MADHYA PRADESH)

4. JAGDISH PRASADDO VILL.BUDWA TAH. RAIPUR KARCHULIYA DISTT. REWA (MADHYA PRADESH)

5. RAM KHELAWANPARMESHWAR KURMI VILL.BUDWA TAH. RAIPUR KARCHULIYA DISTT. REWA (MADHYA PRADESH)

6. TEJBHAN KURMI PARMESHWAR KURMI VILL.BUDWA TAH. RAIPUR KARCHULIYA DISTT. REWA (MADHYA PRADESH)

7. TA H S I LD A R RAIPUR KARCHULIYAN DISTT.

REWA (MADHYA PRADESH)

8. SUB DIVISIONAL OFFICER DISTT. REWA (MADHYA PRADESH)

9. THE COLLECTOR DISTT. REWA (MADHYA PRADESH)

10. ADDITIONAL COMMISSIONER DIVISION REWA DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS Signature Not Verified Signed by: MONSI M SIMON Signing time: 4/25/2023 2:09:19 PM

(BY SHRI SAKET MALIK, ADVOCATE FOR RESPONDENT NOS.2 & 6)

Th is petition coming on for hearing this day, th e court passed the following:

ORDER Petitioners have filed this petition challenging orders dated 10.6.1998, 26.6.2007 and 5.10.2007.

2. Learned counsel for the petitioners submitted that in appeal, judgment has been passed in favour of petitioners and they were declared to be joint owners of tank with respondents defendants and were held to be entitled to joint possession. In view of said order passed by Appellate Court dated 16.9.1986 in F.A No.106/1977, petitioners had approached the court of Tehsildar, Raipur Karchuliyan making a prayer for partition of tank and thereafter enter their names in revenue records. Tehsildar, without effecting partition has directly passed order of mutation. Said order was held to be incorrect by SDO and matter was remanded back with direction to Tehsildar to consider application

for partition and thereafter consider the application for mutation.

3. I do not find any error in the order passed by S.D.O. In view of same, petition filed by the petitioners is disposed off directing Tehsildar, Raipur Karchuliyan to comply with order of SDO dated 10.6.1998 passed in Case No.98/Appeal-A/27/96-97. Parties are free to raise all the grounds before the Tehsildar.

(VISHAL DHAGAT) JUDGE mms

Signature Not Verified Signed by: MONSI M SIMON Signing time: 4/25/2023 2:09:19 PM