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Meharban Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 6516 MP

Citation : 2023 Latest Caselaw 6516 MP
Judgement Date : 21 April, 2023

Madhya Pradesh High Court
Meharban Singh vs The State Of Madhya Pradesh on 21 April, 2023
Author: Pranay Verma
                                                      1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                             AT INDORE
                                                SA No. 1644 of 2022
                               (MEHARBAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

               Dated : 21-04-2023
                          Shri Ravindra Kumar Vyas, learned counsel for the appellant.

                          Shri Gaurav Singh Chouhan, Dy. Govt. Adv. for respondent/State.

Heard on I.A.No.4653/2022, which is an application for condonation of delay in filing the appeal.

It is submitted by learned counsel for the appellant that the impugned judgment and decree was passed during the Corona period but after cessation

of the period for which limitation was excluded by the Hon'ble Supreme Court, the appeal could not be filed by the appellant within time on the misconception that the appeal can be filed only on resumption of the physical hearing. It was hence so filed due to which the delay has occurred which is bonafide.

Though reply to the application has not been filed by the respondents but the application is vehemently opposed on the ground that no sufficient reason has been furnished by the appellant for the delay in filing the appeal.

In my considered opinion, the cause for the delay as shown by the appellant is reasonable and justifiable hence I.A.No.4653/2022 is allowed and

the delay in filing the appeal is condoned.

Record of the Courts below have already been received. Office is hence directed to list the appeal for hearing on the question of admission after six weeks.

Signature Not Verified                                                       (PRANAY VERMA)
Signed by: SHAILESH                                                              JUDGE
MAHADEV SUKHDEVE
Signing time: 4/21/2023
6:02:44 PM      SS/-





Signature Not Verified
Signed by: SHAILESH
MAHADEV SUKHDEVE
Signing time: 4/21/2023
6:02:44 PM
 

 
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