Kailash Dubey vs M.P. Pollution Control Board
2023 Latest Caselaw 6493 MP

                                                            1
                           IN         THE     HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        BEFORE
                                      HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                 ON THE 21 st OF APRIL, 2023
                                            MISC. CRIMINAL CASE No. 24122 of 2020

                          BETWEEN:-
                          KAILASH DUBEY S/O SHRI M.S. DUBEY, AGED ABOUT 61
                          YEARS, OCCUPATION: ASSISTANT PROJECT OFFICER
                          URBAN ADMINISTRATION AND           DEVELOPMENT
                          DEPARTMENT (MADHYA PRADESH)

                                                                                         .....APPLICANT
                          (BY SHRI AYUR JAIN - ADVOCATE)

                          AND
                          M.P. POLLUTION CONTROL BOARD THR. ITS
                          REGIONAL OFFICER DR. PUSHPENDRA SINGH
                          REGIONAL OFFICE PARYAVARAN PARISAR E-5 ARERA
                          COLONY BHOPAL (MADHYA PRADESH)

                                                                                       .....RESPONDENT
                          (SHRI VIKRAM JOHRI - ADVOCATE)

                                 This application coming on for orders this day, th e court passed the
                          following:
                                                             ORDER

Heard on I.A. No.1064/2023, an application for withdrawal of the petition.

On due consideration, I.A. No.1064/2023 is allowed. This petition under Section 482 of Cr.P.C. is dismissed as withdrawn and not pressed as the applicant has already been acquitted from the offence punishable under Section 15 and 16 of Environment (Protection) Act, 1986 vide judgment dated 29.8.2022.

Accordingly, this petition is dismissed as withdrawn as having rendered Signature Not Verified Signed by: DEEPA MISHRA Signing time: 4/21/2023 5:47:15 PM

infructuous.

(DINESH KUMAR PALIWAL) JUDGE mrs. mishra

Signature Not Verified Signed by: DEEPA MISHRA Signing time: 4/21/2023 5:47:15 PM