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Raju Soni vs The State Of M.P.
2023 Latest Caselaw 6255 MP

Citation : 2023 Latest Caselaw 6255 MP
Judgement Date : 18 April, 2023

Madhya Pradesh High Court
Raju Soni vs The State Of M.P. on 18 April, 2023
Author: Dinesh Kumar Paliwal
                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    MCRC No. 13065 of 2023
                                               (RAJU SONI Vs THE STATE OF M.P. AND OTHERS)

                          Dated : 18-04-2023
                                Shri Jafar Khan, counsel for the applicant.

                                Smt. Geeta Yadav, P.L. for respondent/State.

Shri P.S.Tomar, counsel for the objector.

Learned counsel for the applicant is directed to file certified copies of all the documents including charge sheet, statement of witnesses recorded before

the trial court, judgment delivered by the trial court, appeal memo and the order sheets of proceedings drawn in the appellate court.

List after one week.

(DINESH KUMAR PALIWAL) JUDGE

MKL

Signature Not Verified Signed by: MANOJ KUMAR LALWANI Signing time: 4/19/2023 11:00:14 AM

 
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