Ramesh Chand vs Mool Chand (D) Ramwati Bai & Ors.
2023 Latest Caselaw 6002 MP

Citation : 2023 Latest Caselaw 6002 MP
Judgement Date : 12 April, 2023

Madhya Pradesh High Court

Ramesh Chand vs Mool Chand (D) Ramwati Bai & Ors. on 12 April, 2023

Author: Gurpal Singh Ahluwalia

                                                     1
                             IN THE HIGH COURT OF MADHYA PRADESH
                                          AT JABALPUR
                                               SA No. 780 of 1999
                            (RAMESH CHAND Vs MOOL CHAND (D) RAMWATI BAI & ORS. AND OTHERS)

               Dated : 12-04-2023
                        Shri Saket Agrawal - Advocate for the appellant.

                        None for the respondents.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

Shanu

Digitally signed by SHANU RAIKWAR Date: 2023.04.12 18:35:19 +05'30'

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