Hakim Pal @ Harikishan Pal vs Ramsingh Pal
2023 Latest Caselaw 5997 MP

                                                   1
                            IN THE HIGH COURT OF MADHYA PRADESH
                                         AT GWALIOR
                                            MP No. 1783 of 2023
                                   (HAKIM PAL @ HARIKISHAN PAL Vs RAMSINGH PAL)

              Dated : 12-04-2023
                      Shri Sanjeev Jain, learned counsel for the Petitioner .

                      Heard.
                      Let notices be issued to the respondents on payment of process fee

within three working days by ordinary as well as RAD mode. Notice be made returnable within two weeks.

In view of facts and circumstances of the case, it is directed that learned

trial Court shall not pass final judgment till next date of hearing.

List this matter in the week commencing 01/05/2023.

(SUNITA YADAV) JUDGE

Durgekar

Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 13-04-2023 09:50:15 AM