Dinesh Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 5996 MP

Citation : 2023 Latest Caselaw 5996 MP
Judgement Date : 12 April, 2023

Madhya Pradesh High Court

Dinesh Yadav vs The State Of Madhya Pradesh on 12 April, 2023

Author: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 728 of 2019
                                       (DINESH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 12-04-2023
                                 Judgment delivered, signed and dated separately.


                            (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                               JUDGE                                              JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
4/12/2023

3:41:57 PM

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