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Sumta Bai Kachhi vs M.P. Poorv Kshetra V.V.C. Limited ...
2023 Latest Caselaw 5761 MP

Citation : 2023 Latest Caselaw 5761 MP
Judgement Date : 10 April, 2023

Madhya Pradesh High Court
Sumta Bai Kachhi vs M.P. Poorv Kshetra V.V.C. Limited ... on 10 April, 2023
Author: Vishal Dhagat
                                                               1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       WP No. 27113 of 2022
                                (SUMTA BAI KACHHI Vs M.P. POORV KSHETRA V.V.C. LIMITED JABALPUR AND OTHERS)

                          Dated : 10-04-2023
                                Shri D. R. Suryawanshi - Advocate for the petitioner.

                                Shri R. K. Tiwari - Advocate for the respondent no.1.

Counsel for the respondent no.1 submitted that writ petition filed by the petitioner is not maintainable. He prays for short time to point out the judgment on the said issue passed by this Court.

List the matter in the week commencing from 1.5.2023 for consideration

(VISHAL DHAGAT) JUDGE

DUBEY/-

Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/12/2023 11:09:03 AM

 
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