Citation : 2023 Latest Caselaw 5585 MP
Judgement Date : 5 April, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WA No. 318 of 2018 (COMMISSIONER AND OTHERS Vs SHAILENDRA CHOWDHARY)
WP/06880/2017 Dated : 05-04-2023 Judgment delivered, signed and dated separately.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
bks
Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 4/5/2023 4:48:08 PM
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!