Mohd Israr Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 5584 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       WP No. 5512 of 2023
                                     (MOHD ISRAR KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 05-04-2023
                                Shri Ajeet Kumar Singh - Advocate for the petitioner.

                                Shri Ankit Agrawal - Government Advocate for the respondents/State.

On being asked as to why the order dated 21.03.2023 passed by this Court has not been complied with, the counsel for the State has apprised that he has received some instructions from the officer of the respondent department

and he will explain about the applicability of the judgment on which the petitioner is relying upon.

List this matter on 10.04.2023 along with connected matters.

(SANJAY DWIVEDI) JUDGE

ac/-

Signature Not Verified Signed by: ANIL CHOUDHARY Signing time: 4/6/2023 10:22:40 AM