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Dinesh Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 5577 MP

Citation : 2023 Latest Caselaw 5577 MP
Judgement Date : 5 April, 2023

Madhya Pradesh High Court
Dinesh Yadav vs The State Of Madhya Pradesh on 5 April, 2023
Author: Sujoy Paul
                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRA No. 728 of 2019
                                        (DINESH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 05-04-2023
                                 Mr. Vishal R. Daniel - Advocate for the appellant.

                                 Mr. Ajay Shukla - Government Advocate for the respondent/State.

With the consent, finally heard. Reserved for judgment. Shri Ajay Shukla, learned Government Advocate prays for and is granted

permission to file written submissions by tomorrow.


                            (SUJOY PAUL)                                  (AMAR NATH (KESHARWANI))
                               JUDGE                                               JUDGE

                         manju




Signature Not Verified Signed by: MANJU Signing time:

4/12/2023 3:41:57 PM

 
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