Ashok Singh vs Yashpal Singh
2023 Latest Caselaw 5452 MP

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                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT GWALIOR
                                                           MP No. 1091 of 2023
                                             (ASHOK SINGH AND OTHERS Vs YASHPAL SINGH AND OTHERS)

                           Dated : 01-04-2023
                                    Shri Sarvesh Kumar Sharma - Advocate for the petitioners.

                                    Shri Ramadhar Choubey - Government Advocate for the State.

                                    Heard.
                                    Let notices be issued to the respondents on payment of process fee by

registered as well as ordinary mode within seven working days. Notices be

made returnable within three weeks.

In view of the facts and circumstances of the case, it is directed that the trial Court shall not pass final judgment in Civil Suit No.43A/2014.

List this case after service of notice.

(SUNITA YADAV) JUDGE

Monika

Signature Not Verified Signed by: MONIKA SHARMA Signing time: 01-04-2023 03:05:25 PM