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Yashwant Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 5449 MP

Citation : 2023 Latest Caselaw 5449 MP
Judgement Date : 1 April, 2023

Madhya Pradesh High Court
Yashwant Singh vs The State Of Madhya Pradesh on 1 April, 2023
Author: Vivek Rusia
                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                       WP No. 10736 of 2021
                                       (YASHWANT SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 01-04-2023
                                 Shri Vishal Patidar, learned counsel for the petitioner.

                                 Shri Tarun Kushwah, learned Government Advocate for the
                           respondent/State.

Vide order dated 29.04.2022 the hearing of this petition has already been deferred awaiting the judgment of the Larger Bench.

Admit.

List for final hearing in due course.

(VIVEK RUSIA) JUDGE

RJ

Signature Not Verified Signed by: REENA JOSEPH Signing time: 01-04-2023 17:31:53

 
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