Naushad Ali vs The State Of Madhya Pradesh
2022 Latest Caselaw 12848 MP

                                                   1
                             IN THE HIGH COURT OF MADHYA PRADESH
                                           AT INDORE
                                                BEFORE
                                    HON'BLE SHRI JUSTICE ANIL VERMA
                                      ON THE 23rd OF SEPTEMBER, 2022

                                MISC. CRIMINAL CASE No. 7592 of 2022

                          BETWEEN:-
                          NAUSHAD ALI S/O MR. IRSHAD ALI @ MUNNA,
                          AGED ABOUT 26 YEARS,
                          R/O: INDIRA COLONY, DIST. MANDSAUR
                          (MADHYA PRADESH)

                                                                                  .....APPLICANT
                          (BY SHRI PUSHPENDRA SINGH CHAUHAN ADV.)

                          AND
                          THE STATE OF MADHYA PRADESH STATION
                          HOUSE OFFICER THRU. P.S. Y.D. NAGAR,
                          MANDSAUR (MADHYA PRADESH)

                                                                              .....NON APPLICANT
                          (BY SHRI GOVIND PUROHIT, GA)

                      This application coming on for orders this day, th e court passed the
             following:
                      Status report has been received from the trial Court.
                      As per the report, prosecution evidence has been closed and accused has

             been examined under Section 313 of Cr.P.C. and the judgment has been
             delivered on 23.8.2022.
                                                    ORDER

This is the 6th bail application filed under Section 439 of Cr.P.C. Learned counsel for the applicant submits that the matter has been finally adjudicated by the trial Court, therefore, he does not want to press this bail Signature Not Verified application.

Signed by: TRILOK SINGH SAVNER Signing time: 24-Sep-22 10:50:15 AM Accordingly, this M.Cr.C. is hereby dismissed as not pressed.

(ANIL VERMA) JUDGE trilok

Signature Not Verified Signed by: TRILOK SINGH SAVNER Signing time: 24-Sep-22 10:50:15 AM