General Manager vs M/S Anjani Technoplast Ltd.
2022 Latest Caselaw 14033 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR AA No. 9 of 2020 (GENERAL MANAGER Vs M/S ANJANI TECHNOPLAST LTD.)

Dated : 31-10-2022 Shri Pushpendra Yadav, learned counsel for the appellant.

Learned counsel for the appellant submits that the issue involved in this appeal is covered by a judgment delivered by the Division Bench of this Court and he wants time to produce the same.

List this case in the next week.

(S. A. DHARMADHIKARI) JUDGE

TG /-

Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 10/31/2022 6:16:03 PM