Ganesh Prasad vs Soorajdeen (Died) Thr. Lrs Mst. ...
2022 Latest Caselaw 14014 MP

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        SA No. 1349 of 2020
                           (GANESH PRASAD AND OTHERS Vs SOORAJDEEN (DIED) THR. LRS MST. SHANTI DEVI PURWAR AND
                                                               OTHERS)

                          Dated : 31-10-2022
                                Shri P.S. Gaharwar, learned counsel for the appellants.

                                Learned counsel for the appellants submits that against the same
                          judgment and decree, respondents have also filed another Second Appeal

No.2088/2019.

Office is directed to list this second appeal along with S.A.No.2088/2019

in the week commencing from 21.11.2022.

(DWARKA DHISH BANSAL) JUDGE

sh

Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 11/2/2022 12:59:37 PM