Smt. Nisha vs Ajay Adiwaal
2022 Latest Caselaw 13937 MP

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                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                           FA No. 1513 of 2022
                                                          (SMT. NISHA Vs AJAY ADIWAAL)

                           Dated : 28-10-2022
                                     Shri Arpit Singh, learned counsel for the appellant.

                                     Issue notice on     I.A. No.6688/2022 and I.A. No.6666/2022 to the
                           respondent on payment of process fees within seven days. Notice be made

returnable within four weeks.

Till next date of hearing, operation of judgment and decree dated 12.09.2022 shall remain stayed in respect of dissolution of marriage.

Record of the court below be called for. Certified copy as per rules.

                                  (VIVEK RUSIA)                               (AMAR NATH (KESHARWANI))
                                      JUDGE                                            JUDGE

                           ajit

Signature Not Verified Signed by: PRAVEEN NAYAK Signing time: 28-10-2022 19:08:50