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Jagdish Prasad vs Badriprasad
2022 Latest Caselaw 13934 MP

Citation : 2022 Latest Caselaw 13934 MP
Judgement Date : 28 October, 2022

Madhya Pradesh High Court
Jagdish Prasad vs Badriprasad on 28 October, 2022
Author: Deepak Kumar Agarwal
                                                                                                1
                                                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                                                      AT GWALIOR
                                                                                          SA No. 1621 of 2020
                                                                            (JAGDISH PRASAD AND OTHERS Vs BADRIPRASAD AND OTHERS)

            Dated : 28-10-2022
                                                                    Shri Rishikesh Bohare, learned counsel for appellants.

                                                                    Shri Rohit Bansal, learned counsel for respondents.

Learned counsel for appellant is directed to supply copy of the appeal memo along with judgment to learned counsel for respondents.

List the case in the week commencing 21/11/2022.

(DEEPAK KUMAR AGARWAL) JUDGE

(Dubey)

SUNEEL Digitally signed by SUNEEL DUBEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b29b00a11fc66a5e160f585aa7a92

DUBEY 425f380d476b32818, pseudonym=046B231C591E29491F36ABD156EBF3A713937186, serialNumber=4009CAE962958E019ADDF04E87EFD5C07FA5D0C 38532D550F61B55401A275B8C, cn=SUNEEL DUBEY Date: 2022.10.29 12:40:51 -07'00'

 
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