Citation : 2022 Latest Caselaw 13878 MP
Judgement Date : 27 October, 2022
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 13792 of 2010
(YASHWANT Vs THE STATE OF MADHYA PRADESH AND 5 ORS. AND OTHERS)
Dated : 27-10-2022
Shri Brajesh Pandya, learned counsel for the Petitioner.
Shri Koustubh Pathak, learned GA for the respondent/State.
Heard on IA 973/2019 which is an application for urgent hearing. The present petition is pending since 2010 and according to the petitioner, the issue involved in the present case is covered by the judgment passed by this Court in the case of Lalla Prasad Verman.
After hearing learned counsel for the petitioner, the application for urgent hearing is allowed.
The petition is directed to be listed in the last week of January, 2023. All applications stand disposed off.
(VIJAY KUMAR SHUKLA) JUDGE
soumya
Signature Not Verified VerifiedDigitally Digitally signed by SAN SOUMYA RANJAN DALAI Date: 2022.10.27 17:45:45 IST
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