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Vinod Prajapati vs Smt.Dev Kumari @ Devki Prajapati
2022 Latest Caselaw 13804 MP

Citation : 2022 Latest Caselaw 13804 MP
Judgement Date : 18 October, 2022

Madhya Pradesh High Court
Vinod Prajapati vs Smt.Dev Kumari @ Devki Prajapati on 18 October, 2022
Author: Chief Justice
                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT GWALIOR
                                                      FA No. 306 of 2009
                                        (VINOD PRAJAPATI Vs SMT.DEV KUMARI @ DEVKI PRAJAPATI)

                           Dated : 18-10-2022
                                Shri Praveen Newaskar - Advocate for appellant.

                                Shri P.C.Chandil - Advocate for respondent.

Heard arguments. Judgment reserved.

(RAVI MALIMATH) (ANAND PATHAK) CHIEF JUSTICE JUDGE

C

Signature Not Verified Signed by: CHRISTOPHER PHILIP Signing time: 10/18/2022 4:06:07 PM

 
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