Soma Bambode vs The State Of Madhya Pradesh
2022 Latest Caselaw 13567 MP

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                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                         BEFORE
                                         HON'BLE SHRI JUSTICE MANINDER S BHATTI
                                                ON THE 14th OF OCTOBER, 2022

                                     CONTEMPT PETITION CIVIL No. 2973 of 2017

                                 BETWEEN:-
                                 SOMA BAMBODE S/O SHRI KASHINATH, AGED
                                 ABOUT   61   YEARS, OCCUPATION: WORK
                                 CHARGE METER READER R/O AWADHPURI
                                 COLONY, INFRONT OF GIRLS COLLEGE,
                                 BHOPAL ROAD, SEHORE, (MADHYA PRADESH)

                                                                                     .....PETITIONER
                                 (BY SHRI AWDHESH KUMAR SINGH, ADVOCATE)

                                 AND
                           1.    THE STATE OF MADHYA PRADESH THR.
                                 PRINCIPAL SECRETARY PUBLIC HEALTH
                                 ENGINEERING DEPARTMENT MANTRALAYA
                                 VALLABH   BHAWAN   BHOPAL (MADHYA
                                 PRADESH)

                           2.    SULEMAN KHAN (IAS) PRINCIPAL SECRETARY
                                 PUBLIC HEALTH ENGINEERING DEPARTMENT
                                 M AN TR ALAYA VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           3.    AKHILESH AGRAWAL ENGINEER IN CHIEF
                                 PUBLIC HEALTH ENGINEERING DEPARTMENT
                                 JAL BHAWAN, BAN GANGA BHOPAL (MADHYA
                                 PRADESH)

                           4.    R.K. VYAS CHIEF ENGINEER PUBLIC HEALTH
                                 ENGINEERING        DEPARTMENT SATPURA
                                 BHAWAN BHOPAL (MADHYA PRADESH)

                           5.    SATISH SHARMA EXECUTIVE ENGINEER,
                                 PUBLIC HEALTH ENGINEERING DEPARTMENT
                                 DIVISION SEHORE DISTT. SEHORE (MADHYA
                                 PRADESH)

                                                                                  .....RESPONDENTS
                                 (NONE FOR THE RESPONDENTS)

Signature Not Verified
                                This petition coming on for admission this day, th e court passed the
Signed by: SHUBHAM
THAKKER
Signing time: 10/17/2022
1:16:45 PM
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                           following:
                                                               ORDER

Learned counsel for petitioner submits that the petitioner is willing to prefer a representation and pursue the same, inasmuch as, the petitioner is entitled for the benefit which flows from the judgment of this Court in K.L. Asre Vs. State of M.P. & Ors. in W.P. No.1070/2003(s).

Accordingly, in view of the statement made by counsel for the petitioner, the contempt petition stands disposed of with the aforesaid liberty.

Rule nisi is discharged.

(MANINDER S BHATTI) JUDGE Shub

Signature Not Verified Signed by: SHUBHAM THAKKER Signing time: 10/17/2022 1:16:45 PM