Lakhan vs The State Of Madhya Pradesh
2022 Latest Caselaw 13453 MP

                      1                           Cr.A.No.7131/2022
                                             (Lakhan Vs. State of M.P.)

                      Indore : Dated 12.10.2022
                            Shri Vishal patidar, learned counsel for the appellant.
                            Shri Ajay Raj Gupta, learned Panel Lawyer for the
                      respondent/State.

This matter has wrongly been connected with Cr.A.No.7116/2021, therefore, the same be de-linked.

Let record of the trial Court relating to judgment dated 1.8.2022 passed by Special Judge (POCSO Act), Nagda, District Ujjain passed in S.C.No.102/2021 be called for.

List immediately after receipt of record.

(Satyendra Kumar Singh) Judge

Patil

Digitally signed by SHAILESH PATIL Date: 2022.10.13 10:04:52 +05'30'