Smt. Jyoti Batham vs Arun Kumar
2022 Latest Caselaw 13370 MP

                                                            1
                                 IN THE HIGH COURT OF MADHYA                         PRADESH
                                               AT GWALIOR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                   CHIEF JUSTICE
                                                         &
                                        HON'BLE SHRI JUSTICE ANAND PATHAK
                                              ON THE 11 th OF OCTOBER, 2022
                                                  FIRST APPEAL No. 215 of 2015

                           BETWEEN:-
                           SMT. JYOTI BATHAM W/O SHRI ARUN KUMAR, AGED
                           ABOUT 28 YEARS, OCCUPATION: NIL SUBE KI GOTH
                           NEAR MATA MANDIR (MADHYA PRADESH)

                                                                                        .....APPELLANT
                           (BY SHRI NAKUL KHEDKAR - ADVOCATE)

                           AND
                           ARUN KUMAR S/O SHRI RAMJI LAL BATHAM, AGED
                           ABOUT 31 YEARS, OCCUPATION: DOCUMENT WRITER
                           AT BHIND RANJANA NAGAR, DIVERSION ROAD
                           (MADHYA PRADESH)

                                                                                       .....RESPONDENT
                           (BY SHRI M.P.S. RAGHUWANSHI-ADVOCATE)

                                 This appeal coming on for orders this day, Hon'ble Shri Justice Ravi

                           Malimath, Chief Justice passed the following:
                                                             ORDER

In terms of the judgment of the Full Bench of this Court in the case of Anup Kumar Vs. Reena @ Renu, reported in 2022(2) MPLJ 467, the appeal is disposed off with liberty to the appellant to file a miscellaneous petition in accordance with law.

Signature Not Verified Signed by: MANVENDRA SINGH PARIHAR Signing time: 10/12/2022 10:33:13 AM

msp (RAVI MALIMATH) (ANAND PATHAK) CHIEF JUSTICE JUDGE

Signature Not Verified Signed by: MANVENDRA SINGH PARIHAR Signing time: 10/12/2022 10:33:13 AM