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Smt. Kumudini Dubey vs Smt. Rajni Dubey
2022 Latest Caselaw 7403 MP

Citation : 2022 Latest Caselaw 7403 MP
Judgement Date : 17 May, 2022

Madhya Pradesh High Court
Smt. Kumudini Dubey vs Smt. Rajni Dubey on 17 May, 2022
Author: Anjuli Palo

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 319 of 2022 (SMT. KUMUDINI DUBEY AND OTHERS Vs SMT. RAJNI DUBEY AND OTHERS)

Dated : 17-05-2022 Shri Arvind Soni, counsel for the appellants.

List along with F.A. No. 253 of 2022. Office is directed to link this appeal along with the matters, which have arisen out of the same judgment.

I.A. No. 2093/2022, which has been filed by the appellant for ignoring the default, shall be considered on the next date of hearing.

(SMT. ANJULI PALO) JUDGE

PB

Digitally signed by PRADYUMNA BARVE Date: 2022.05.17 17:59:34 +05'30'

 
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