Phiroz vs The State Of Madhya Pradesh
2022 Latest Caselaw 7243 MP

Citation : 2022 Latest Caselaw 7243 MP
Judgement Date : 12 May, 2022

Madhya Pradesh High Court

Phiroz vs The State Of Madhya Pradesh on 12 May, 2022

Author: Satyendra Kumar Singh

                                1
                                                        Cr.Appeal No.1042/2016

                      HIGH COURT OF MADHYA PRADESH
                             BENCH AT INDORE

                              Cr.Appeal No.1042/2016


       INDORE, Dated : 07.03.2022
             Ms Sudha Shrivastava , learned counsel for the appellant.
             Shri    Aakash Sharma, learned Govt. Advocate, for the
       respondent/State.

Arguments heard. Reserved for judgment.

(Satyendra Kumar Singh) Judge

INDORE Dated: 12.05.2022

Judgment delivered separately, signed and dated.

(Satyendra Kumar Singh) Judge 12-05-2022 sh/-

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