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Ramchandra Varma vs Sooraj Prasad
2022 Latest Caselaw 7170 MP

Citation : 2022 Latest Caselaw 7170 MP
Judgement Date : 11 May, 2022

Madhya Pradesh High Court
Ramchandra Varma vs Sooraj Prasad on 11 May, 2022
Author: Anjuli Palo

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 490 of 2021 (RAMCHANDRA VARMA AND OTHERS Vs SOORAJ PRASAD AND OTHERS)

Dated : 11-05-2022 Shri Ram Kripal Mishra, counsel for the petitioners.

Ms. Geeta Yadav, PL for the state. Looking to the nature of dispute, the petitioners are directed to file relevant documents such as copy of plaint in both the cases and judgment and written statements, if any filed, and other relevant documents.

List after vacation.

(SMT. ANJULI PALO) JUDGE

PB

Digitally signed by PRADYUMNA BARVE Date: 2022.05.11 18:37:11 +05'30'

 
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