Citation : 2022 Latest Caselaw 7014 MP
Judgement Date : 9 May, 2022
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 160 of 2012 (RAMPRAKASH AND OTHERS Vs STATE OF M.P.)
Dated : 09-05-2022 Shri R.K.S. Kushwah, Counsel for the appellants.
Shri C.P. Singh, Counsel for the State. Heard.
Reserved for judgment.
(G.S. AHLUWALIA) (RAJEEV KUMAR SHRIVASTAVA)
JUDGE JUDGE
Shubhankar
Digitally signed by SHUBHANKAR MISHRA Date: 2022.05.09 17:24:24 +05'30'
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